Mahipati vs Madho Narain
2017 Latest Caselaw 6291 ALL

Citation : 2017 Latest Caselaw 6291 ALL
Judgement Date : 3 November, 2017

Allahabad High Court

Mahipati vs Madho Narain on 3 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 959 of 2017
 

 
Appellant :- Mahipati
 
Respondent :- Madho Narain
 
Counsel for Appellant :- Anil Kumar Sharma
 
Counsel for Respondent :- Sunil Kumar Yadav
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the respondent even in revised list.

Learned counsel for the appellant is present.

The case is passed over for the day.

List after two weeks.

Order Date :- 3.11.2017

Gss

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