Anand Prakash Sharma And Others vs Jashwant Singh
2017 Latest Caselaw 6288 ALL

Citation : 2017 Latest Caselaw 6288 ALL
Judgement Date : 3 November, 2017

Allahabad High Court

Anand Prakash Sharma And Others vs Jashwant Singh on 3 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 733 of 2012
 

 
Appellant :- Anand Prakash Sharma And Others
 
Respondent :- Jashwant Singh
 
Counsel for Appellant :- Manish Chandra Tiwari,B.N. Upadhaya,Chandan Sharma,M.K. Rajvanshi,Nitin Sharma,Sanjay Kumar Srivastava
 
Counsel for Respondent :- Santosh Kr. Srivastava,Alka Srivastava,B.N.Agrawal
 

 
Hon'ble Bachchoo Lal,J.

Sri Santosh Kumar Srivastava, learned counsel for the respondent has sent illness slip.

Learned counsel for the appellants is present.

The case is passed over for the day.

List after two weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 3.11.2017

Gss

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