Km. Dev Shri (Minor) & 2 Others vs Shripal & Another
2017 Latest Caselaw 6287 ALL

Citation : 2017 Latest Caselaw 6287 ALL
Judgement Date : 3 November, 2017

Allahabad High Court

Km. Dev Shri (Minor) & 2 Others vs Shripal & Another on 3 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1077 of 2017
 

 
Appellant :- Km. Dev Shri (Minor) & 2 Others
 
Respondent :- Shripal & Another
 
Counsel for Appellant :- Dinesh Pathak,Rakesh Pathak
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Manoj Kumar Singh, Advocate, holding brief of Sri Dinesh Pathak, learned counsel for the appellants, put up on 14.11.2017 as fresh.

Order Date :- 3.11.2017

Gss

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