Jai Shanker Prasad Pachauri & 8 ... vs Nitya Kishor Pachauri & Another
2017 Latest Caselaw 6284 ALL

Citation : 2017 Latest Caselaw 6284 ALL
Judgement Date : 3 November, 2017

Allahabad High Court

Jai Shanker Prasad Pachauri & 8 ... vs Nitya Kishor Pachauri & Another on 3 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1075 of 2017
 

 
Appellant :- Jai Shanker Prasad Pachauri & 8 Others
 
Respondent :- Nitya Kishor Pachauri & Another
 
Counsel for Appellant :- Praveen Kumar,Om Prakash,Pradeep Kumar
 
Counsel for Respondent :- Swapnil Kumar
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the respondents, put up on 13.11.2017 as fresh.

Order Date :- 3.11.2017

Gss

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