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Mrs. Firoz Begum & Another vs Smt. Shagufta & Another
2017 Latest Caselaw 6283 ALL

Citation : 2017 Latest Caselaw 6283 ALL
Judgement Date : 3 November, 2017

Allahabad High Court
Mrs. Firoz Begum & Another vs Smt. Shagufta & Another on 3 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1073 of 2017
 

 
Appellant :- Mrs. Firoz Begum & Another
 
Respondent :- Smt. Shagufta & Another
 
Counsel for Appellant :- Rishi Chadha
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellants and perused the record.

Issue notice to the respondents returnable at an early date.

Steps be taken within ten days.

List after service of notice upon the respondents for hearing on the point of admission.

Order Date :- 3.11.2017

Gss

 

 

 
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