Suresh Chandra Mahaur vs Jhansi Vikas Pradhikaran Jhansi ...
2017 Latest Caselaw 6280 ALL

Citation : 2017 Latest Caselaw 6280 ALL
Judgement Date : 3 November, 2017

Allahabad High Court

Suresh Chandra Mahaur vs Jhansi Vikas Pradhikaran Jhansi ... on 3 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1070 of 2017
 

 
Appellant :- Suresh Chandra Mahaur
 
Respondent :- Jhansi Vikas Pradhikaran Jhansi Thru' Secy.
 
Counsel for Appellant :- Atul Dayal
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, list on 22.11.2017.

Order Date :- 3.11.2017

Gss

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