Ziley Ram & Others vs State Of U.P. & Another
2017 Latest Caselaw 6276 ALL

Citation : 2017 Latest Caselaw 6276 ALL
Judgement Date : 3 November, 2017

Allahabad High Court

Ziley Ram & Others vs State Of U.P. & Another on 3 November, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- FIRST APPEAL No. - 884 of 1993
 

 
Appellant :- Ziley Ram & Others
 
Respondent :- State Of U.P. & Another
 
Counsel for Appellant :- A.N.Bharghava
 
Counsel for Respondent :- Shivam Yadav
 

 
Hon'ble Manoj Kumar Gupta,J.

Re: Civil Misc. Substitution Application No.327807 of 2016 and Civil Misc. Substitution Application No.216815 of 2016

Heard counsel for the parties.

Both the substitution applications are allowed.

Necessary amendment in the cause title shall be carried out within a week.

List thereafter.

(Manoj Kumar Gupta, J.)

Order Date :- 3.11.2017

skv

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