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Bhupendra Kumar vs State Of U.P. And Others
2017 Latest Caselaw 6267 ALL

Citation : 2017 Latest Caselaw 6267 ALL
Judgement Date : 3 November, 2017

Allahabad High Court
Bhupendra Kumar vs State Of U.P. And Others on 3 November, 2017
Bench: Bharati Sapru, Siddharth



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 5487 of 2011
 

 
Petitioner :- Bhupendra Kumar
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- P.C. Jain,Sri. Ashok Khare
 
Counsel for Respondent :- C. S. C.,L.K.Dwivedi
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

List revised.

None appears to press the matter.

The matter is dismissed in default.

Interim order, if any, stands vacated.

Order Date :- 3.11.2017

pks

 

 

 
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