Gyanendra Kumar Sharma vs Oriental Insurance Company Ltd., ...
2017 Latest Caselaw 6265 ALL

Citation : 2017 Latest Caselaw 6265 ALL
Judgement Date : 3 November, 2017

Allahabad High Court

Gyanendra Kumar Sharma vs Oriental Insurance Company Ltd., ... on 3 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1838 of 2017
 

 
Appellant :- Gyanendra Kumar Sharma
 
Respondent :- Oriental Insurance Company Ltd., Meerut City & Another
 
Counsel for Appellant :- Pramod Kumar Srivastava
 
Counsel for Respondent :- Prabhu Narain Srivastava
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

List revised.

None appears to press the matter.

The matter is dismissed in default.

Interim order, if any, stands vacated.

Order Date :- 3.11.2017

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