Indrawati vs Smt. Lalti & Another
2017 Latest Caselaw 6264 ALL

Citation : 2017 Latest Caselaw 6264 ALL
Judgement Date : 3 November, 2017

Allahabad High Court

Indrawati vs Smt. Lalti & Another on 3 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 619 of 2014
 

 
Appellant :- Indrawati
 
Respondent :- Smt. Lalti & Another
 
Counsel for Appellant :- Ram Lal Singh,Pushpendra Kumar Yadav,Ramesh Chandra Tiwari
 
Counsel for Respondent :- K.P.S. Yadav,Kamla Nath Yadav,Samar Nath Yadav
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Pushpendra Kumar Yadav, learned counsel for the appellant.

List after two weeks.

Order Date :- 3.11.2017

Gss

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