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Radhey Shyam Pandey & Others vs U.P.Cooperatived Institutional ...
2017 Latest Caselaw 6262 ALL

Citation : 2017 Latest Caselaw 6262 ALL
Judgement Date : 3 November, 2017

Allahabad High Court
Radhey Shyam Pandey & Others vs U.P.Cooperatived Institutional ... on 3 November, 2017
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 28225 of 1991
 

 
Petitioner :- Radhey Shyam Pandey & Others
 
Respondent :- U.P.Cooperatived Institutional Service Board
 
Counsel for Petitioner :- B.K.Ganguli,A.Kumar,B.K. Goyal,S.K. Rai
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

An application for review of the order dated 21.9.2004 passed by Hon.Rakesh Tiwari, J. has been filed and is listed before this Court.

Office is directed to list the case in the next cause list before the appropriate Bench as this Court is not sitting singly on a regular basis according to the present roaster.

(Manoj Kumar Gupta, J.)   

Order Date :- 3.11.2017

skv

 

 

 
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