M/S Yamaha Motor Escorts Limited ... vs The Commissiner Of Trade Tax, U.P. ...
2017 Latest Caselaw 6260 ALL

Citation : 2017 Latest Caselaw 6260 ALL
Judgement Date : 3 November, 2017

Allahabad High Court

M/S Yamaha Motor Escorts Limited ... vs The Commissiner Of Trade Tax, U.P. ... on 3 November, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- SALES/TRADE TAX REVISION No. - 198 of 2007
 

 
Applicant :- M/S Yamaha Motor Escorts Limited Thru' R.K Misra, Auth.Sign.
 
Opposite Party :- The Commissiner Of Trade Tax, U.P. Lucknow
 
Counsel for Applicant :- Piyush Agarwal,Bharat Ji Agarwal,Shubham Agarwal
 
Counsel for Opposite Party :- S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

As prayed list in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 3.11.2017

skv

Download the LatestLaws.com Mobile App