Citation : 2017 Latest Caselaw 6258 ALL
Judgement Date : 3 November, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- SALES/TRADE TAX REVISION No. - 194 of 2007 Applicant :- M/S. Orienttal Industries,1265 'Y' Block Kidwai Nagar Kanpur Opposite Party :- The Commissioner Of Trade Tax,U.P. Lucknow Counsel for Applicant :- Piyush Agrawal Counsel for Opposite Party :- S.C. Hon'ble Manoj Kumar Gupta,J.
As prayed by learned standing counsel, the case is adjourned for a day.
List in the next cause list.
(Manoj Kumar Gupta, J.)
Order Date :- 3.11.2017
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