Smt. Shanti Devi vs Smt. Rona Devi
2017 Latest Caselaw 6252 ALL

Citation : 2017 Latest Caselaw 6252 ALL
Judgement Date : 3 November, 2017

Allahabad High Court

Smt. Shanti Devi vs Smt. Rona Devi on 3 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1021 of 2013
 

 
Appellant :- Smt. Shanti Devi
 
Respondent :- Smt. Rona Devi
 
Counsel for Appellant :- V.D. Dubey
 
Counsel for Respondent :- R.C. Pal
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, the case is passed over for the day.

List after two weeks.

Order Date :- 3.11.2017

Gss

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