Ghaziabad Development Authority vs Shyam Singh & Another
2017 Latest Caselaw 6249 ALL

Citation : 2017 Latest Caselaw 6249 ALL
Judgement Date : 3 November, 2017

Allahabad High Court

Ghaziabad Development Authority vs Shyam Singh & Another on 3 November, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 452 of 1996
 

 
Appellant :- Ghaziabad Development Authority
 
Respondent :- Shyam Singh & Another
 
Counsel for Appellant :- A.K. Mitra,Mahendra Pratap
 
Counsel for Respondent :- Madan Mohan
 

 
Hon'ble Manoj Kumar Gupta,J.

Mr. Anurag Yadav counsel for the applicant prays for adjournment.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 3.11.2017

skv

Download the LatestLaws.com Mobile App