Babu Ram vs The Sate Of U.P.
2017 Latest Caselaw 6248 ALL

Citation : 2017 Latest Caselaw 6248 ALL
Judgement Date : 3 November, 2017

Allahabad High Court

Babu Ram vs The Sate Of U.P. on 3 November, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- FIRST APPEAL No. - 1246 of 1990
 

 
Appellant :- Babu Ram
 
Respondent :- The Sate Of U.P.
 
Counsel for Appellant :- A.N. Bhargava
 

 
Hon'ble Manoj Kumar Gupta,J.

Re : Civil Misc. Substitution Application No.366610 of 2014, Civil Misc. Substitution Application No.216819 of 2016 and Civil Misc. Substitution Application No.327799 of 2016

Heard counsel for the parties.

All the three substitution applications are allowed.

Necessary amendment in the cause title shall be carried out within a week.

List thereafter.

(Manoj Kumar Gupta, J.)

Order Date :- 3.11.2017

skv

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