Anwar & 2 Others vs State Of U.P. & Another
2017 Latest Caselaw 6246 ALL

Citation : 2017 Latest Caselaw 6246 ALL
Judgement Date : 3 November, 2017

Allahabad High Court

Anwar & 2 Others vs State Of U.P. & Another on 3 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 
Cr. Misc. Time Extension Application No. 296747 of 2017
 
IN
 

 
Case :- APPLICATION U/S 482 No. - 23637 of 2017
 

 
Applicant :- Anwar & 2 Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Tarun Tiwari
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the applicants and perused the record.

The applicants are granted further one week's time from today to deposit the amount before the Mediation and Conciliation Centre, in pursuance of the order dated 22.8.2017 passed by this court.

The time extension application is dispose of.

Order Date :- 3.11.2017

Gss

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