Govind vs Dakshinanchal Vidyut Vitran ...
2017 Latest Caselaw 6225 ALL

Citation : 2017 Latest Caselaw 6225 ALL
Judgement Date : 2 November, 2017

Allahabad High Court

Govind vs Dakshinanchal Vidyut Vitran ... on 2 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 45876 of 2016
 

 
Petitioner :- Govind
 
Respondent :- Dakshinanchal Vidyut Vitran Nigam Limited And Another
 
Counsel for Petitioner :- Ashwani Kumar Mishra,Anil Kumar
 
Counsel for Respondent :- Baleshwar Chaturvedi
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

List in the next cause list to enable the learned counsel for the respondent to file his counter affidavit.

Order Date :- 2.11.2017

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