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Rajendra Prasad Jaiswal And 2 ... vs State Bank Of India And 2 Others
2017 Latest Caselaw 6222 ALL

Citation : 2017 Latest Caselaw 6222 ALL
Judgement Date : 2 November, 2017

Allahabad High Court
Rajendra Prasad Jaiswal And 2 ... vs State Bank Of India And 2 Others on 2 November, 2017
Bench: Bharati Sapru, Siddharth



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 17223 of 2017
 

 
Petitioner :- Rajendra Prasad Jaiswal And 2 Others
 
Respondent :- State Bank Of India And 2 Others
 
Counsel for Petitioner :- Gyan Prakash Shrivastava
 
Counsel for Respondent :- Satish Chaturvedi
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Learned counsel for the petitioner prays for and is allowed two weeks' time to file rejoinder affidavit.

List after two weeks showing the name of Ms. Archana Singh as learned counsel for the respondents.

Order Date :- 2.11.2017

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