Vinod Kumar vs Rajpal
2017 Latest Caselaw 6215 ALL

Citation : 2017 Latest Caselaw 6215 ALL
Judgement Date : 2 November, 2017

Allahabad High Court

Vinod Kumar vs Rajpal on 2 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 100 of 2011
 

 
Appellant :- Vinod Kumar
 
Respondent :- Rajpal
 
Counsel for Appellant :- C.K. Parekh
 
Counsel for Respondent :- Om Prakash Srivastava,R.C. Singh
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the parties, list after four weeks.

In the meantime, learned counsel for the respondent may seek instructions in the matter.

Order Date :- 2.11.2017

Gss

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