Smt. Saroj Rani vs Sohan Lal
2017 Latest Caselaw 6214 ALL

Citation : 2017 Latest Caselaw 6214 ALL
Judgement Date : 2 November, 2017

Allahabad High Court

Smt. Saroj Rani vs Sohan Lal on 2 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 331 of 2010
 

 
Appellant :- Smt. Saroj Rani
 
Respondent :- Sohan Lal
 
Counsel for Appellant :- Vimlendu Tripathi
 
Counsel for Respondent :- Deepak Kumar Srivastava
 

 
Hon'ble Bachchoo Lal,J.

List in the next cause list.

Order Date :- 2.11.2017

Gss

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