Iqbal Sadiq vs Smt. Shahnaj Khatun @ Meena
2017 Latest Caselaw 6213 ALL

Citation : 2017 Latest Caselaw 6213 ALL
Judgement Date : 2 November, 2017

Allahabad High Court

Iqbal Sadiq vs Smt. Shahnaj Khatun @ Meena on 2 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 572 of 2015
 

 
Appellant :- Iqbal Sadiq
 
Respondent :- Smt. Shahnaj Khatun @ Meena
 
Counsel for Appellant :- P.P. Chaudhary
 
Counsel for Respondent :- Arun Kumar,Mohammed Iftekhar
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellant prays for and is granted three weeks time to file rejoinder affidavit.

List thereafter.

Order Date :- 2.11.2017

Gss

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