Som Dutta Sharma (Since Deceased) ... vs Hem Chandra Jain & 5 Others
2017 Latest Caselaw 6209 ALL

Citation : 2017 Latest Caselaw 6209 ALL
Judgement Date : 2 November, 2017

Allahabad High Court

Som Dutta Sharma (Since Deceased) ... vs Hem Chandra Jain & 5 Others on 2 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1059 of 2017
 

 
Appellant :- Som Dutta Sharma (Since Deceased) & Another
 
Respondent :- Hem Chandra Jain & 5 Others
 
Counsel for Appellant :- Satyendra Narayan Singh
 
Counsel for Respondent :- Rajneesh Pratap Singh
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Sunil Kumar, Advocate, holding brief of Sri Rajneesh Pratap Singh, learned counsel for the respondents- caveators, put up on 13.11.2017 as fresh.

Order Date :- 2.11.2017

Gss

Download the LatestLaws.com Mobile App