Bali Karan Chauhan (Deceased) & 3 ... vs Adheli Chauhan (Deceased) & 6 ...
2017 Latest Caselaw 6205 ALL

Citation : 2017 Latest Caselaw 6205 ALL
Judgement Date : 2 November, 2017

Allahabad High Court

Bali Karan Chauhan (Deceased) & 3 ... vs Adheli Chauhan (Deceased) & 6 ... on 2 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 582 of 2017
 

 
Appellant :- Bali Karan Chauhan (Deceased) & 3 Others
 
Respondent :- Adheli Chauhan (Deceased) & 6 Others
 
Counsel for Appellant :- Chandra Kumar Rai
 
Counsel for Respondent :- Akhila Nand Pandey
 

 
Hon'ble Bachchoo Lal,J.

Case called out. Learned counsel for the appellants and learned counsel for the respondent no. 2 are present.

Office report dated 2.6.2017 shows that notices have been issued to the respondent nos. 1/1 to 1/4 but there is no office report with regard to service of notice upon them.

List after two weeks along with the office report with regard to service of notice upon respondent nos. 1/1 to 1/4.

Inter order, if any, is extended till the next date of listing.

Order Date :- 2.11.2017

Gss

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