Jitendra Kumar vs Smt. Kamlesh Kumari & Another
2017 Latest Caselaw 6203 ALL

Citation : 2017 Latest Caselaw 6203 ALL
Judgement Date : 2 November, 2017

Allahabad High Court

Jitendra Kumar vs Smt. Kamlesh Kumari & Another on 2 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 412 of 2017
 

 
Appellant :- Jitendra Kumar
 
Respondent :- Smt. Kamlesh Kumari & Another
 
Counsel for Appellant :- Kripa Shanker Singh,Gaurav Singh
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellant and perused the record.

Issue notice to the respondents on delay condonation application u/s 5 of Limitation Act.

Steps be taken within ten days.

List after service of notice upon the respondents.

Order Date :- 2.11.2017

Gss

Download the LatestLaws.com Mobile App