Hazi Zahiruddin vs Mumtaz Alam And 11 Othrs.
2017 Latest Caselaw 6199 ALL

Citation : 2017 Latest Caselaw 6199 ALL
Judgement Date : 2 November, 2017

Allahabad High Court

Hazi Zahiruddin vs Mumtaz Alam And 11 Othrs. on 2 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1006 of 2017
 

 
Appellant :- Hazi Zahiruddin
 
Respondent :- Mumtaz Alam And 11 Othrs.
 
Counsel for Appellant :- Ramesh Kumar Saxena
 
Counsel for Respondent :- Girish Kumar Gupta
 

 
Hon'ble Bachchoo Lal,J.

Sri P.K.Ganguly, Advocate, has filed vakalatnama on behalf of respondent no. 1 be taken on record.

On the request of learned counsel for the respondent no. 1, put up on 10.11.2017 as fresh.

Order Date :- 2.11.2017

Gss

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