Raj Nath Singh vs State Of U.P.
2017 Latest Caselaw 6196 ALL

Citation : 2017 Latest Caselaw 6196 ALL
Judgement Date : 2 November, 2017

Allahabad High Court

Raj Nath Singh vs State Of U.P. on 2 November, 2017

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 42230 of 2017
 

 
Applicant :- Raj Nath Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Amarnath Tiwari,Girja Shanker Mishra
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Abhai Kumar,J.

Learned A.G.A. is directed to file counter affidavit within two weeks from today. Rejoinder affidavit, if any, may be filed within a week thereafter.

List this matter again on 24.11.2017.

Order Date :- 2.11.2017

Ajeet

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