Parvej Alam And 7 Ors. vs State Of U.P. And Anr.
2017 Latest Caselaw 6194 ALL

Citation : 2017 Latest Caselaw 6194 ALL
Judgement Date : 2 November, 2017

Allahabad High Court

Parvej Alam And 7 Ors. vs State Of U.P. And Anr. on 2 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 
Cr. Misc. Time Extension Application No. 338316 of 2017
 
IN
 

 
Case :- APPLICATION U/S 482 No. - 28462 of 2017
 

 
Applicant :- Parvej Alam And 7 Ors.
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Applicant :- Vidyanand Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the applicants and perused the record.

The applicants are granted one week further time from today to deposit the amount with the Mediation Centre, in pursuance of the order dated 19.9.2017 passed by this court.

The extension application is disposed of.

Order Date :- 2.11.2017

Gss

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