Nirmal Kunj Sahkari Awas Samiti ... vs State Of U.P. And Others
2017 Latest Caselaw 6189 ALL

Citation : 2017 Latest Caselaw 6189 ALL
Judgement Date : 2 November, 2017

Allahabad High Court

Nirmal Kunj Sahkari Awas Samiti ... vs State Of U.P. And Others on 2 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 26741 of 2010
 

 
Petitioner :- Nirmal Kunj Sahkari Awas Samiti Ltd.
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- J.P. Pandey
 
Counsel for Respondent :- C.S.C.,A.S.Rana,Madan Mohan
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Learned Standing Counsel prays for and is allowed one month's time to file a counter affidavit.

List thereafter.

Order Date :- 2.11.2017

pks

Download the LatestLaws.com Mobile App