State Of U.P.Through Its Special ... vs Yashraj Singh & Others
2017 Latest Caselaw 6157 ALL

Citation : 2017 Latest Caselaw 6157 ALL
Judgement Date : 1 November, 2017

Allahabad High Court

State Of U.P.Through Its Special ... vs Yashraj Singh & Others on 1 November, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- FIRST APPEAL No. - 154 of 2013
 

 
Appellant :- State Of U.P.Through Its Special Nazul, Lucknow
 
Respondent :- Yashraj Singh & Others
 
Counsel for Appellant :- Standing Counsel,Shobhit Mohan Shukla
 
Counsel for Respondent :- Dr. R.K. Singh,Arvind Razdan,Sudeep Seth
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

Allowed.

For details see our judgment of date passed on separate sheets in First Appeal No. 153 of 2013 (Lucknow Development Authority through its Vice Chairman Vs. Yashraj Singh and Others).

Order Date :- 01.11.2017

Arvind

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