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Ram Pyare Rai vs State Of U.P. And 4 Others
2017 Latest Caselaw 6150 ALL

Citation : 2017 Latest Caselaw 6150 ALL
Judgement Date : 1 November, 2017

Allahabad High Court
Ram Pyare Rai vs State Of U.P. And 4 Others on 1 November, 2017
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - C No. - 15795 of 2016
 

 
Petitioner :- Ram Pyare Rai
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Arvind Kumar Rai,Hemant Kumar Rai
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

Passed over on the illness slip of Sri Hemant Kumar Rai, counsel for the petitioner.

List in the next cause list.

(Manoj Kumar Gupta, J.)   

Order Date :- 1.11.2017

skv

 

 

 
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