Lakshmi Narayan vs Radha Charan And Another
2017 Latest Caselaw 6145 ALL

Citation : 2017 Latest Caselaw 6145 ALL
Judgement Date : 1 November, 2017

Allahabad High Court

Lakshmi Narayan vs Radha Charan And Another on 1 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1091 of 2010
 

 
Appellant :- Lakshmi Narayan
 
Respondent :- Radha Charan And Another
 
Counsel for Appellant :- Pankaj Agrawal
 
Counsel for Respondent :- Sanjeev Kumar,Satish Mandhayan
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, the case is passed over for the day.

List after two weeks.

Order Date :- 1.11.2017

Gss

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