Smt. Sarla Sharma vs Mukul Sharma & 3 Others
2017 Latest Caselaw 6139 ALL

Citation : 2017 Latest Caselaw 6139 ALL
Judgement Date : 1 November, 2017

Allahabad High Court

Smt. Sarla Sharma vs Mukul Sharma & 3 Others on 1 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1057 of 2017
 

 
Appellant :- Smt. Sarla Sharma
 
Respondent :- Mukul Sharma & 3 Others
 
Counsel for Appellant :- Ramendra Asthana,Ravindra Kumar
 
Counsel for Respondent :- Raj Kumar Kesari
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Sandeep Kumar, Advocate, holding brief of Sri Raj Kumar Kesari, learned counsel for the respondents, put up on 6.11.2017 as fresh.

Order Date :- 1.11.2017

Gss

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