Deepak Bhargava vs State Of U.P. And Another
2017 Latest Caselaw 6136 ALL

Citation : 2017 Latest Caselaw 6136 ALL
Judgement Date : 1 November, 2017

Allahabad High Court

Deepak Bhargava vs State Of U.P. And Another on 1 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 
Cr.Misc. Time Extension Application No. 325719 of 2017
 
IN
 

 
Case :- APPLICATION U/S 482 No. - 25469 of 2017
 

 
Applicant :- Deepak Bhargava
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Sheel Kumar Ojha,Manju Shukla/Ojha
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the applicant and perused the record.

The applicant is granted further one week's time from today to deposit the amount with Mediation Centre, in pursuance of the order dated 23.8.2017 passed by this Court.

The time extension application is disposed of.

Order Date :- 1.11.2017

Gss

Download the LatestLaws.com Mobile App