Seth Badri Prasad Smriti ... vs Board Of Revenue U.P. At Allahabad ...
2017 Latest Caselaw 6124 ALL

Citation : 2017 Latest Caselaw 6124 ALL
Judgement Date : 1 November, 2017

Allahabad High Court

Seth Badri Prasad Smriti ... vs Board Of Revenue U.P. At Allahabad ... on 1 November, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - C No. - 19188 of 2017
 

 
Petitioner :- Seth Badri Prasad Smriti Mahavidyalaya Bhadari
 
Respondent :- Board Of Revenue U.P. At Allahabad And 3 Others
 
Counsel for Petitioner :- Kamini Pandey (Dubey),Sr. Advocate
 
Counsel for Respondent :- C.S.C.,Anand Kumar Yadav,Dinesh Pathak,Kripa Shanker Mishra,Rakesh Pathak
 

 
Hon'ble Manoj Kumar Gupta,J.

Counsel for respondents prays for and is granted three weeks time to file counter affidavit.

List thereafter.

Interim order shall remain in operation till the next date of listing.

(Manoj Kumar Gupta, J.)

Order Date :- 1.11.2017

skv

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