Citation : 2017 Latest Caselaw 6121 ALL
Judgement Date : 1 November, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- SECOND APPEAL No. - 941 of 2011 Appellant :- Ram Gopal(Since Dead) And Another Respondent :- Sri Narendra Kumar Prajapati And Others Counsel for Appellant :- S.C.Tripathi Counsel for Respondent :- Archana Singh,H M B Sinha Hon'ble Bachchoo Lal,J.
Cases of Sri S.C.Tripathi, learned counsel for the appellants are adjourned up to 24.11.2017.
List thereafter.
Order Date :- 1.11.2017
Gss
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