Lal Bahadur Singh vs Zila Vidyalay Nirikshak Varanasi ...
2017 Latest Caselaw 6120 ALL

Citation : 2017 Latest Caselaw 6120 ALL
Judgement Date : 1 November, 2017

Allahabad High Court

Lal Bahadur Singh vs Zila Vidyalay Nirikshak Varanasi ... on 1 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 296 of 2011
 

 
Appellant :- Lal Bahadur Singh
 
Respondent :- Zila Vidyalay Nirikshak Varanasi & Others
 
Counsel for Appellant :- Mrs.Sushma Devi,D.S.P. Singh
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, the case is passed over for the day.

List after three weeks.

Order Date :- 1.11.2017

Gss

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