Pokhpal Singh vs Ram Singh & 2 Others
2017 Latest Caselaw 6112 ALL

Citation : 2017 Latest Caselaw 6112 ALL
Judgement Date : 1 November, 2017

Allahabad High Court

Pokhpal Singh vs Ram Singh & 2 Others on 1 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1055 of 2017
 

 
Appellant :- Pokhpal Singh
 
Respondent :- Ram Singh & 2 Others
 
Counsel for Appellant :- Shyam Sunder
 
Counsel for Respondent :- Sanjay Kumar Srivastava
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellant, learned counsel for the respondent no. 1- caveator and perused the record.

At the request of learned counsel for the appellant, summon the lower court record within a period of six weeks.

Steps be taken within ten days.

List after receipt of lower court record for hearing on the point of admission.

Order Date :- 1.11.2017

Gss

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