Raghunath vs Addl. Commissioner And 4 Ors.
2017 Latest Caselaw 6111 ALL

Citation : 2017 Latest Caselaw 6111 ALL
Judgement Date : 1 November, 2017

Allahabad High Court

Raghunath vs Addl. Commissioner And 4 Ors. on 1 November, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - C No. - 1259 of 2016
 

 
Petitioner :- Raghunath
 
Respondent :- Addl. Commissioner And 4 Ors.
 
Counsel for Petitioner :- Hari Shankar Nath Tripath,Pankaj Tripathi,Prem Shankar Tripathi
 
Counsel for Respondent :- C.S.C.,Damodar Pandey,Tariq Maqbool Khan
 

 
Hon'ble Manoj Kumar Gupta,J.

As prayed by counsel for the petitioner, the case is passed over.

(Manoj Kumar Gupta, J.)

Order Date :- 1.11.2017

skv

Download the LatestLaws.com Mobile App