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Tadkeshwar & Another vs State Of U.P. & 5 Others
2017 Latest Caselaw 6110 ALL

Citation : 2017 Latest Caselaw 6110 ALL
Judgement Date : 1 November, 2017

Allahabad High Court
Tadkeshwar & Another vs State Of U.P. & 5 Others on 1 November, 2017
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - C No. - 34645 of 2017
 

 
Petitioner :- Tadkeshwar & Another
 
Respondent :- State Of U.P. & 5 Others
 
Counsel for Petitioner :- Abhishek Kumar
 
Counsel for Respondent :- C.S.C.,Dharam Deo Chauhan
 

 
Hon'ble Manoj Kumar Gupta,J.

Learned standing counsel prays for and is granted three weeks further time to ensure compliance of the order dated 13.9.2017.

List after three weeks.

(Manoj Kumar Gupta, J.)   

Order Date :- 1.11.2017

skv

 

 

 
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