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Lahri vs State Of U.P.
2017 Latest Caselaw 998 ALL

Citation : 2017 Latest Caselaw 998 ALL
Judgement Date : 23 May, 2017

Allahabad High Court
Lahri vs State Of U.P. on 23 May, 2017
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- BAIL No. - 8258 of 2016
 

 
Applicant :- Lahri
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajesh Kumar Awasthi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Ref: Criminal Misc. Application

Put up tomorrow along with record.

Order Date :- 23.5.2017

Mukesh

 

 

 
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