Citation : 2017 Latest Caselaw 988 ALL
Judgement Date : 22 May, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- SERVICE SINGLE No. - 632 of 2003 Petitioner :- Ramesh Kumar Mishra Respondent :- The State Of U.P. Through The Secretary, Govt. Of U.P. Counsel for Petitioner :- Y.K. Mishra Counsel for Respondent :- C.S.C. Hon'ble Vivek Chaudhary,J.
Heard learned counsel for parties.
Judgment reserved.
Order Date :- 22.5.2017
psd
(Vivek Chaudhary,J.)
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