Om Prakash vs State Of U.P.
2017 Latest Caselaw 984 ALL

Citation : 2017 Latest Caselaw 984 ALL
Judgement Date : 22 May, 2017

Allahabad High Court

Om Prakash vs State Of U.P. on 22 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 789 of 2017
 

 
Appellant :- Om Prakash
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Girish Chandra Verma
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. State to file its objection/counter affidavit and the copy be served to appellant's Advocate who shall file his objection / rejoinder affidavit on or before the next date fixed.

2. List along with Criminal Appeal No. 788 of 2017.

Order Date :- 22.5.2017

Mukesh

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