Prem Singh @ Guddu vs State Of U.P.
2017 Latest Caselaw 983 ALL

Citation : 2017 Latest Caselaw 983 ALL
Judgement Date : 22 May, 2017

Allahabad High Court

Prem Singh @ Guddu vs State Of U.P. on 22 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 473 of 2017
 

 
Appellant :- Prem Singh @ Guddu
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- In Person
 
Counsel for Respondent :- Govt. Advocate,Dhiraj Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Learned Standing Counsel prays for and is granted a week's time to file objection / counter affidavit wherein Sri Sachin Tiwari-Advocate has been appointed as Amicus Cuarie

2. List on 31st May, 2017 along with Criminal Appeal No. 191 of 2017.

Order Date :- 22.5.2017

Mukesh

Download the LatestLaws.com Mobile App