M. Prasad vs National Small Industries Corp. ...
2017 Latest Caselaw 973 ALL

Citation : 2017 Latest Caselaw 973 ALL
Judgement Date : 22 May, 2017

Allahabad High Court

M. Prasad vs National Small Industries Corp. ... on 22 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 50148 of 2007
 

 
Petitioner :- M. Prasad
 
Respondent :- National Small Industries Corp. Ltd. And Others
 
Counsel for Petitioner :- Anil Sharma
 
Counsel for Respondent :- A.S.G.I.,S.C.,V.K. Srivastava
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Counter affidavit filed by Shri V.K. Srivastava on 06.01.2011 may be traced out and bring on record. In the alternative, learned counsel for the respondent may replace it with fresh affidavit.

List in the next cause list.

Order Date :- 22.5.2017

pks

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