Smt. Poonam Sharma vs Union Of India And Others
2017 Latest Caselaw 969 ALL

Citation : 2017 Latest Caselaw 969 ALL
Judgement Date : 22 May, 2017

Allahabad High Court

Smt. Poonam Sharma vs Union Of India And Others on 22 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 62426 of 2008
 

 
Petitioner :- Smt. Poonam Sharma
 
Respondent :- Union Of India And Others
 
Counsel for Petitioner :- Sharad Mandhyan,V.K. Tripathi,Vinod Kumar Tripathi,Vivek Mishra
 
Counsel for Respondent :- Asgi,P. Padia,S. Mandhyan,S.S. Tiwari
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Learned counsel for the petitioner prays for and is allowed one week's and no more time to file reply.

List in the next cause list.

Order Date :- 22.5.2017

pks

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