Smt. Babita vs Neetu Singh
2017 Latest Caselaw 967 ALL

Citation : 2017 Latest Caselaw 967 ALL
Judgement Date : 22 May, 2017

Allahabad High Court

Smt. Babita vs Neetu Singh on 22 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 459 of 2016
 

 
Appellant :- Smt. Babita
 
Respondent :- Neetu Singh
 
Counsel for Appellant :- Sushil Kumar Pandey,Sanjay Kr. Srivastava
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

List in July 2017 with fresh service report.

Order Date :- 22.5.2017

pks

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