Dharmendra Kumar Mishra vs Smt. Priya
2017 Latest Caselaw 952 ALL

Citation : 2017 Latest Caselaw 952 ALL
Judgement Date : 22 May, 2017

Allahabad High Court

Dharmendra Kumar Mishra vs Smt. Priya on 22 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- U/S 407 CR.P.C. No. - 104 of 2015
 

 
Applicant :- Dharmendra Kumar Mishra
 
Opposite Party :- Smt. Priya
 
Counsel for Applicant :- Jay Krishna Shukla
 
Counsel for Opposite Party :- Saeed Hasan Zaidi
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Sri Jay Krishna Shukla, learned counsel for applicant has sought adjournment on the ground of illness.

2. List in the next cause list.

Order Date :- 22.5.2017

Mukesh

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