Shishupal & Ors. vs State Of U.P.
2017 Latest Caselaw 944 ALL

Citation : 2017 Latest Caselaw 944 ALL
Judgement Date : 22 May, 2017

Allahabad High Court

Shishupal & Ors. vs State Of U.P. on 22 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 191 of 2017
 

 
Appellant :- Shishupal & Ors.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Raja Buz Singh,Sachin Tiwari,Subodh Kumar Yadav
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Sri Sachin Tiwari, learned counsel for appellant prays for and is granted some time to file reply / rejoinder affidavit on or before 26th May, 2017 to the objection / counter affidavit filed by learned Standing Counsel.

2. List on 31st May, 2017.

Order Date :- 22.5.2017

Mukesh

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