Ritu Kumar vs State Of U.P. And 3 Others
2017 Latest Caselaw 931 ALL

Citation : 2017 Latest Caselaw 931 ALL
Judgement Date : 19 May, 2017

Allahabad High Court

Ritu Kumar vs State Of U.P. And 3 Others on 19 May, 2017

Bench: Bharati Sapru




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 58308 of 2014
 

 
Petitioner :- Ritu Kumar
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Madan Mohan,P.S. Verma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bharati Sapru,J.

Heard learned counsel for the petitioner and learned Standing Counsel for the respondent.

The order dated 15.2.2016 is recalled.

The matter may be heard on merits by a Regular Court.

Order Date :- 19.5.2017

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